Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 28H] [Entire Act] Union of India - Subsection Section 28H(4) in The Customs Act, 1962 (4)An applicant may withdraw his application within thirty days from the date of the application.
