Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Jammu-Kashmir - Subsection Section 7A(1) in Jammu and Kashmir Chit Funds Act, 2016 (1)Every chit agreement shall be filed in duplicate by the foreman with Registrar.
