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State of Andhra Pradesh - Section
Section 10 in Andhra Pradesh Land Licensed Cultivators Rules, 2012
10.
The cost of the Loan Eligibility Card shall be fixed by the Chief Commissioner of Land Administration, Andhra Pradesh, Hyderabad and the amount shall be collected from the card holder.Form - I[(See Rule 4 (iii)](See Sec. 3 of the Andhra Pradesh Land Licensed Cultivators Act, 2011 (Act No. 18 of 2011.))| Passport Size Photo |