Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 9 December, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-7875-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 09-12-2024 List the matter along with Cr.A. No.8301/2018.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
ak
Signature Not Verified
Signed by: ASHISH KOSHTA
Signing time: 12/9/2024
6:29:55 PM