Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

M/S Century Copper Rod Pvt. Ltd. vs Union Of India on 2 July, 2021

Author: Vikram Nath

Bench: Vikram Nath, Biren Vaishnav

     C/SCA/8788/2021                             ORDER DATED: 02/07/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 8788 of 2021
==========================================================
                       M/S CENTURY COPPER ROD PVT. LTD.
                                    Versus
                                UNION OF INDIA
==========================================================
Appearance:
MR D K TRIVEDI(5283) for the Petitioner(s) No. 1,2
MR.DEVANG VYAS, LD. ADDL. SOLICITOR GENERAL for the
Respondent(s) No. 1,2
==========================================================
  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
          VIKRAM NATH
          and
          HONOURABLE MR. JUSTICE BIREN VAISHNAV
                       Date : 02/07/2021
                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

1. Shri Devang Vyas learned ASG upon instructions states that the impugned show cause notice dated 23.04.2021 has been withdrawn vide communication dated 30.06.2021.

2. Shri D.K.Trivedi learned counsel for the petitioner confirms the said fact and has also forwarded the copy of the said communication dated 30.06.2021, which is taken on record.

3. In that view of the matter, Mr.Trivedi states that this matter does not require any further consideration and he may be permitted to withdraw the same.

4. Accordingly, the petition stands dismissed as withdrawn.

(VIKRAM NATH, CJ) (BIREN VAISHNAV, J) ANKIT SHAH Page 1 of 1 Downloaded on : Fri Jul 02 21:17:47 IST 2021