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State of Madhya Pradesh - Section

Section 12 in Madhya Pradesh Vishesh Nyayalaya Niyam, 2012

12. Application of Code of Criminal Procedure, 1973.

- The provisions of the Code of Criminal Procedure, 1973 (2 of 1974) shall, in so far as they are not inconsistent with the provisions of the Act, apply to the proceedings before the Special Court and the authorised officer.