Madras High Court
R.Raghunandan vs The Disciplinary Directorate on 20 September, 2021
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P.No.30678 of 2016
W.M.P.Nos.26582 and 26583 of
2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 20.09.2021
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.30678 of 2016
and
W.M.P.Nos.26582 & 26583 of 2016
R.Raghunandan ...Petitioner
Vs
1. The Disciplinary Directorate,
Institute of Chartered Accountants of India,
ICAI Bhawan, PO Box No. 7100, Indraprastha Marg,
New Delhi- 110002.
2. The Board of Discipline,
Institute of Chartered Accountants of India,
ICAI Bhawan, PO Box No.7100, Indraprastha Marg,
New Delhi-110002.
3. M/s.Ozone Projects Pvt.Ltd.,
Represented by its Managing Director Mr.S.Vasudevan,
Old No.32, New No.63, G.N.Chetty Road,
T.Nagar,
Chennai 600 017. ..Respondents
PRAYER : Writ Petition filed Under Article 226 of the Constitution of India,
to issue a writ of Certiorari, calling for the record relating to the order passed
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https://www.mhc.tn.gov.in/judis/
W.P.No.30678 of 2016
W.M.P.Nos.26582 and 26583 of
2016
by the second respondent in Ref. No. PR-35/13-DD/53/2013/BOD/174/2014
dated 12.1.2016 and quash the same as null and void as contrary to law,
without jurisdiction, facts and equity.
For Petitioner : Mr.P.J.Sri Ganesh
For Respondents : Mr.R.Raghavan
[For R1 and R2]
Mr. P.V.Bala Subramanian
Former B.F.S Legal
ORDER
The learned counsel for the petitioner made a submission that the cause aroused for filing of the present writ petition became vanished.
2. Thus, no further adjudication is required and accordingly, the present writ petition stands disposed of as infructuous. No costs.
Consequently, connected miscellaneous petitions are closed.
20.09.2021 Speaking order/Non-speaking order Internet:Yes/No 2/5 https://www.mhc.tn.gov.in/judis/ W.P.No.30678 of 2016 W.M.P.Nos.26582 and 26583 of 2016 Index : Yes/No Pns/nti To
1. The Disciplinary Directorate, Institute of Chartered Accountants of India, ICAI Bhawan, PO Box No. 7100, Indraprastha Marg, New Delhi- 110002.
2. The Board of Discipline, Institute of Chartered Accountants of India, ICAI Bhawan, PO Box No.7100, Indraprastha Marg, New Delhi-110002.
3. M/s.Ozone Projects Pvt.Ltd., Represented by its Managing Director Mr.S.Vasudevan, Old No.32, New No.63, G.N.Chetty Road, T.Nagar, Chennai 600 017.
3/5https://www.mhc.tn.gov.in/judis/ W.P.No.30678 of 2016 W.M.P.Nos.26582 and 26583 of 2016 S.M.SUBRAMANIAM, J.
nti W.P.No.30678 of 2016 W.M.P.Nos.26582 and 26583 of 2016 4/5 https://www.mhc.tn.gov.in/judis/ W.P.No.30678 of 2016 W.M.P.Nos.26582 and 26583 of 2016 20.09.2021 5/5 https://www.mhc.tn.gov.in/judis/