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State of Madhya Pradesh - Section

Section 7 in Madhya Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2015

7. Appraisal of social impact assessment report by an expert group.

- The Expert Group constituted under sub-section (1) of section 7 of the Act shall evaluate the social impact assessment report and shall make its recommendation to that effect within a period of two months from the date of its constitution.