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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(ii) in Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004

(ii)Tariff petitions to be registered as TNERC - TP No.............of Dispute Resolution Petition to be registered as TNERC - DRP No.............of.........