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State of Meghalaya - Section

Section 14 in Meghalaya Excise (Amendment) Act, 1974

14. Amendment of Sections 76 and 77 of the principal Act.

- In Sections 76 and 77 of the principal Act, between the words "Excise Officer" and "in" occurring in both the sections the words "or against any other officer or person exercising powers and functions under this Act" shall be inserted.