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[Cites 0, Cited by 1] [Section 14(2)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2)(i) in Haryana Co-operative Societies Act, 1984

(i)a copy of the proposed order has been sent to the society or each of the concerned societies requiring them to file objections or suggestions on the proposed order within 15 days from the date of its receipt;