Himachal Pradesh High Court
Chhotu Ram vs . Smt. Rajiya Begum And Another on 7 January, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Chhotu Ram vs. Smt. Rajiya Begum and another Civil Suit No. 44 of 2022 07.01.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the plaintiff.
At the request of learned counsel for the plaintiff, list this matter after winter vacation along with Civil Suit No. 45 of 2022.
(Sushil Kukreja) Judge 7th January, 2023 (reena) ::: Downloaded on - 07/01/2023 20:39:02 :::CIS