Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(15)] [Section 33] [Entire Act] State of Karnataka - Subsection Section 33(15)(a) in The Karnataka Souharda Sahakari Act, 1997 (a)in the case of the balance sheet, of the state of the cooperative's affairs as at the end of the year; and