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[Cites 0, Cited by 1] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(j) in The Institutes of Technology Act, 1961

(j)not less than three, but not more than five, persons to be nominated by the Visitor, who shall be persons having special knowledge or practical experience in respect of education, industry, science or technology;