Section 83(2)(b) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

(b)the sitting fee and allowances to be paid from the fund of the Board to the Chairman and non-official members of the Board under section 10;

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