Jammu & Kashmir High Court - Srinagar Bench
Hanfia Islamia Education Trust ... vs Ut Of J&K And Ors on 18 August, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 74
Supplementary
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2131/2023
CM No. 4955/2023
Hanfia islamia Education Trust Noorbagh and Ors.
.....Petitioner(s)
Through: Mr. H U Salathi, Adv.
V/s
UT of J&K and Ors. ..... Respondent(s)
Through:
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
18.08.2023 Issue notice to the respondents subject to taking of necessary steps by the petitioners within one week.
In the meantime, the respondents are directed to consider the representation of the petitioners for grant of NOC/affiliation strictly in accordance with the rules and law governing the field.
List on 11.09.2023.
(Sanjay Dhar) Judge SRINAGAR 18.08.2023 "Aasif