Section 89(2)(iii) in Kerala University of Health Sciences Act, 2010

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Kerala - Subsection

Section 89(2)(iii) in Kerala University of Health Sciences Act, 2010

(iii)any change to be made in the provisions of this Act or the Statutes, Ordinances, Regulations and Bye-laws with a view to bring about improvements in the affairs of the University; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Kerala - Subsection

Section 89(2)(iii) in Kerala University of Health Sciences Act, 2010