Madras High Court
M/S.Kone Elevator India Private Ltd vs Praveenraj on 22 April, 2026
Author: T.V.Thamilselvi
Bench: T.V.Thamilselvi
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22-04-2026
CORAM
THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI
CRP No. 1324 of 2026
and CMP No.6522 of 2026
1. M/s.Kone Elevator India Private Ltd
No 50 Vanagaram RoadAyanambakkam,
Chennai-95. Present Registered address at
Plot No.A28, SIPCOT Industrial Park
Pillaipakkam, Sriperumbudur Taluk,
Kancheepuram District 602 105
Petitioner(s)
Vs
1. Praveenraj
S/o.Raja, No.603, 8th Street, 4th Cross,
S.A.Colony, Vysarpadi, Chennai 600 039.
2.United India Insurance Co. Ltd.,
No.134, Greams Road, 4th Floor,Anna
salai, Chennai 600 006
3.K Balaji
S/o.Krishnan, No 20, 1st cross Street, Gopal
colony, Perambur, Chennai-82
Respondent(s)
For Petitioner(s): L Prabahar
N.thandayuthabani
For Respondent(s): Batta Of Rs.90/- Filed. 3 Copies Of
Memo Of Grounds , Petition And
Affidavit Due Reg. Sole Respondent
https://www.mhc.tn.gov.in/judis
T.V.THAMILSELVI.,J
sr
Not Ready In Notice Reg. Rr1 To 3
Pvt. Notice
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Rr1 To 3 - Postal Receipt Only Filed
ORDER
Fresh Notice to the respondents, returnable by 06.07.2026.
2.The interim order already granted by this Court is extended till then.
22.04.2026 sr CRP No. 1324 of 2026 https://www.mhc.tn.gov.in/judis