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Madras High Court

M/S.Kone Elevator India Private Ltd vs Praveenraj on 22 April, 2026

Author: T.V.Thamilselvi

Bench: T.V.Thamilselvi

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED: 22-04-2026

                                                            CORAM

                                  THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI

                                                      CRP No. 1324 of 2026
                                                    and CMP No.6522 of 2026


            1. M/s.Kone Elevator India Private Ltd
            No 50 Vanagaram RoadAyanambakkam,
            Chennai-95. Present Registered address at
            Plot No.A28, SIPCOT Industrial Park
            Pillaipakkam, Sriperumbudur Taluk,
            Kancheepuram District 602 105

                                                                               Petitioner(s)

                                                               Vs

            1. Praveenraj
            S/o.Raja, No.603, 8th Street, 4th Cross,
            S.A.Colony, Vysarpadi, Chennai 600 039.

            2.United India Insurance Co. Ltd.,
            No.134, Greams Road, 4th Floor,Anna
            salai, Chennai 600 006

            3.K Balaji
            S/o.Krishnan, No 20, 1st cross Street, Gopal
            colony, Perambur, Chennai-82

                                                                               Respondent(s)

                                   For Petitioner(s):      L Prabahar
                                                           N.thandayuthabani

                                   For Respondent(s):      Batta Of Rs.90/- Filed. 3 Copies Of
                                                           Memo Of Grounds , Petition And
                                                           Affidavit Due Reg. Sole Respondent




https://www.mhc.tn.gov.in/judis
                                                                                 T.V.THAMILSELVI.,J



                                                                                                         sr




                                                        Not Ready In Notice Reg. Rr1 To 3
                                                        Pvt. Notice
                                                        -----
                                                        Rr1 To 3 - Postal Receipt Only Filed

                                                          ORDER

Fresh Notice to the respondents, returnable by 06.07.2026.

2.The interim order already granted by this Court is extended till then.

22.04.2026 sr CRP No. 1324 of 2026 https://www.mhc.tn.gov.in/judis