Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(1)(d) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(d)To execute the policies and instructions laid down by the State Government/Department at different intervals.