Section 89(3)(j) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(3)(j) in Orissa Value Added Tax Act, 2004

(j)Any information relating to any class of dealers or class of transactions for publication if, in the opinion of the Commissioner, it is desirable in the public interest, to publish such information.

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State of Odisha - Subsection

Section 89(3)(j) in Orissa Value Added Tax Act, 2004