Lok Sabha Debates
Introduction Of The Constitution (Amendment) Bill</Span><Span ... on 11 July, 2014
Sixteenth Loksabha an> Title: Introductin of the Constitution (Amendment) Bill, 2014 (Amendment of Seventh Schedule.
SHRI MULLAPPALLY RAMCHANDRAN (VADAKARA): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India.
HON. CHAIRPERSON: The question is:
“That leave be granted to introduce a Bill further to amend the Constitution of India.” The motion was adopted.
SHRI MULLAPPALLY RAMCHANDRAN : Sir, I introduce the Bill.