- The language to be used in -(a)All Bills to be introduced or amendments there to be moved in either House of the Legislature of the State;(b)All Acts passed by the State Legislature;(c)all Ordinances promulgated under Article 213 of the Constitution; and(d)all orders, rules, regulations and bye-laws issued by the State Government under the Constitution or under any law made before or after the commencement of the Constitution;shall be Hindi in 'Devangari' script;Provided that Bills introduced prior to the commencement of clause (a) may be passed as Acts by the State Legislature in the English language.
