Section 24(d) in The Legal Services Authorities Act, 1987

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Union of India - Subsection

Section 24(d) in The Legal Services Authorities Act, 1987

(d)Chairman, Secretary, members or officers or other employees of the Supreme Court Legal Services Committee, High Court Legal Services Committees, Taluk Legal Services Committees or the District Authority; or

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Union of India - Subsection

Section 24(d) in The Legal Services Authorities Act, 1987