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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(4) in The U.P. Private Forests Rules, 1950

(4)Rawannas shall be issued by the persons authorised to remove the forest produce or his agent in triplicate, two copies being handed over to the person carrying forest produce, and one copy kept on record. At the check chowki the person carrying the forest produce shall hand over both the copies of the rawannas to the officer-in-charge of the check chowki who shall return one copy duly endorsed by him and keep the other copy with him. The person carrying the forest produce shall produce his copy of the rawannas for examination whenever demanded by any forest or police officer.