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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(2)(x) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(x)Create research opportunity for evaluating and commercialization of ethnic, cultural heritage, traditional knowledge, skill and wisdom existing in rural communities and passing on the economic benefit to innovators and stake holders.