Section 56(2)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)cause to be constructed a sewer leading from the said premises to such Board's sewer or place and cause to be executed all such works as may be necessary:

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State of Tamilnadu - Subsection

Section 56(2)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978