Calcutta High Court (Appellete Side)
Ct.652 vs (S.R.) Oman Ali Khan on 24 July, 2023
CO 3412 of 2019 24.07.23
Sl-98 Salma Banu Bibi
Ct.652 v.
(S.R.) Oman Ali Khan
Mr. Sukumar Ghosh
Mrs. Moumita Ghosh ... for the opposite party.
Petitioner is not represented. Petitioner is also not represented on the earlier occasion.
Learned counsel appearing on behalf of the opposite party is directed to serve a notice upon learned counsel appeared on behalf of the petitioner with an intimation that the matter will appear under the heading 'Contested Application' on 1st August, 2023.
If the petitioner remains absent on the next date of hearing the matter may be taken up in the absence of the petitioner.
(Ajoy Kumar Mukherjee, J.)