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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(1) in Gujarat State Disaster Management Act, 2003

(1)In the performance of its functions under this Act, the Authority shall be bound by such directions as questions of policy as the State Government may give in writing to it form time to time :Provided that, the Authority shall be given an opportunity to express its views before any direction is given under this sub-section.