Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

23. No. & date of the notice issued to the purchaser intimating acceptance of the bid.