716. Every District and Sessions Judge is an ex officio visitor of all jails within his jurisdiction. A Board of Visitors who make a quarterly inspection of the jail is selected every two years by the Commissioner of the division from among the official and non-official visitors of each jail. Every member of the Board is required to pay a visit to the jail at least once a month. A meeting of the Board is held once a quarter and a roster of visitors is prepared at the meeting.
