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State of Haryana - Section

Section 16 in The Punjab Stamp Refund, Renewal and Disposal Rules, 1934

16.

The Office Superintendent shall carefully check the application and the relevant papers submitted to him and satisfy himself that the various checks prescribed for examining the application and instructions for filling up the register and the {||-| refundrenewal| statement in Rule 15 above, have been duly observed. He shall also see that the rules and orders in this behalf contained in|}other relevant Manuals, Codes or Acts and other orders issued from time to time are strictly complied with.He shall then record his opinion as to the admissibility of the claim, and if he finds the claims to be in order, he will sign the {||-| refundrenewal| statement and fill up columns 12-15 of the register and then submit the case with relevant papers to the Collector.|}