Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 268(1)] [Article 268] [Constitution] Constitution Subarticle Article 268(1)(a) in Constitution of India (a)in the case where such duties are leviable within anyUnion territory, by the Government of India, and