Gujarat High Court
Sureshbhai Laxmanbhai Pawar vs Pccf And Hoff on 22 February, 2023
Author: A. S. Supehia
Bench: A.S. Supehia
C/SCA/25988/2022 ORDER DATED: 22/02/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 25988 of 2022
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SURESHBHAI LAXMANBHAI PAWAR
Versus
PCCF AND HOFF
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Appearance:
MR YOGESH G KANADE(3114) for the Petitioner(s) No. 1
MR RONAK RAVAL, AGP for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
Date : 22/02/2023
ORAL ORDER
Learned advocate for the petitioner seeks permission to withdraw the present petition with a view to file appropriate proceedings of the original owner before the appropriate forum.
Permission as prayed for is granted. The present petition stands disposed of as withdrawn. Notice is discharged.
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