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Gujarat High Court

Sureshbhai Laxmanbhai Pawar vs Pccf And Hoff on 22 February, 2023

Author: A. S. Supehia

Bench: A.S. Supehia

     C/SCA/25988/2022                              ORDER DATED: 22/02/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 25988 of 2022

==========================================================
                        SURESHBHAI LAXMANBHAI PAWAR
                                   Versus
                               PCCF AND HOFF
==========================================================
Appearance:
MR YOGESH G KANADE(3114) for the Petitioner(s) No. 1
MR RONAK RAVAL, AGP for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA

                               Date : 22/02/2023
                                ORAL ORDER

Learned advocate for the petitioner seeks permission to withdraw the present petition with a view to file appropriate proceedings of the original owner before the appropriate forum.

Permission as prayed for is granted. The present petition stands disposed of as withdrawn. Notice is discharged.

(A. S. SUPEHIA, J) ABHISHEK/139 Page 1 of 1 Downloaded on : Wed Feb 22 20:54:12 IST 2023