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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(5)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)"entertainment" includes any exhibition, cinematograph exhibition, performance, amusement, games or sports to which persons are admitted on payment.