Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in Transfer of Evacuee Deposits Rules, 1955

(3)The court or the Custodian may make payment of any deposit to any persons claiming to be entitled to such payment on their executing bonds, with or without sureties, for rendering an account of the payment received by such persons and for indemnifying any other persons who may thereafter be found to be entitled to the whole or any part of such payment.