Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(vi) in Andhra Pradesh Societies Registration Act, 2001

(vi)finances which includes types of funds to be raised, appointment of auditors, liability of members for discharge of debts etc.; and