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[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

Nagpur Province - Subsection

Section 269(1)(c) in The City of Nagpur Corporation Act, 1948

(c)build, dig or cause to be built or dug any grave or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse, at any place other than a place for the disposal of the dead; or