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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(3)(i) in The Orissa Electricity Reform Act, 1995

(i)All references to the State Electricity Board in the Indian Electricity Act, 1910 shall be read as reference to the Commission or Gridco or other licensees or wherever it relates to general policy matters, to the State Government;