Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 112 in The Companies (Indian Accounting Standards) Rules, 2015 112. An entity need not disclose information in accordance with this Standard if it has provided the information in accordance with another Standard. Contracts with customers
