Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Bihar - Subsection Section 45(1) in Bihar Minor Mineral Rules, 2017 (1)The Collector, in order to regulate the retail trade in minor minerals, issue retail licenses in the district to retailers who shall be authorised to store and sell the minor minerals to the public at large.
