Section 12(2)(c) in Haryana Children Rules, 1974

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(2)(c) in Haryana Children Rules, 1974

(c)abide by these rules and any instructions issued by the Chief Child Welfare Officer or the competent authority and see that the same are followed by the probation officers and the personnel of the institution; and

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State of Haryana - Subsection

Section 12(2)(c) in Haryana Children Rules, 1974