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Union of India - Section

Section 17 in The Transport Of Animals Rules, 1978

17.

(1)Monkeys from one trapping area shall not be allowed to mix with monkeys from any other trapping area for preventing the dangers of crossinfection.
(2)The time in transit from trapping area to the nearest rail-head shall be as short as possible and factors causing stress to monkeys shall be reduced to the minimum.
(3)If the travel time is longer than six hours provision shall be made to feed and to give water to the monkeys en route.
(4)During transit, precautions shall be taken to protect the monkeys from extreme weather conditions and monkeys that die en route shall be removed at the earliest available opportunity.