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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Kerala - Subsection

Section 118(g) in Kerala Police Act, 2011

(g)is found under suspicious circumstances, in a public place, being a goonda or a rowdy in possession of equipments which are intended to be used for any activity in the neighbourhood for facilitating any anti-social activity as defined under the Kerala Anti-Social Activities (Prevention) Act, 2007 (34 of 2007) ; or