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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Assam - Subsection

Section 173(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)Relates to she trade, profession or business carried on within the land or building upon or over which such advertisements is exhibited or to any sale or letting of such lands or building or any effects therein or to any sale, entertainments or meeting to be held on or upon or in the same; or