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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xxx) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xxx)inspection and proper regulation of encamping grounds, pounds, serais, bakeries, dhabas, tandurs, smokeless chullahs, aerated-water factories, ice-factories, flour mills, foodgrain godowns, slaughter-houses, dhobi-ghats, markets and stalls;