Supreme Court - Daily Orders
State Of Karnataka vs M/S. Manyata Promoters Pvt. Ltd. on 1 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.32 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).....CC 10109-10115/2016
(Arising out of impugned final judgment and order dated 30/09/2015
in STRP No. 329/2014 & 482-487/2014 passed by the High Court of
Karnataka at Bangalore)
STATE OF KARNATAKA Petitioner(s)
VERSUS
M/S. MANYATA PROMOTERS PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 01/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Devadatt Kamat, AAG
Mr. Javedur Rahman, Adv.
Mr. V. N. Raghupathy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on application for condonation of delay in filing SLP as also on SLP.
Tag with SLP(C) No.23888 of 2013.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.07.02
11:22:55 IST
Reason: