Calcutta High Court (Appellete Side)
Mohan Goldwater Breweries Ltd vs Union Of India & Ors on 4 October, 2023
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
S/L 1 04.10.2023
Court No.26 SD WPA 4052 of 2007 (Assigned) Mohan Goldwater Breweries Ltd.
Vs. Union of India & Ors.
Mr. D.K. Kundu Mr. A. Basu ... for the Petitioner.
Let the matter appear in the monthly list of November 2023.
(Shekhar B. Saraf, J.)