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Calcutta High Court (Appellete Side)

Mohan Goldwater Breweries Ltd vs Union Of India & Ors on 4 October, 2023

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

S/L 1
04.10.2023

Court No.26 SD WPA 4052 of 2007 (Assigned) Mohan Goldwater Breweries Ltd.

Vs. Union of India & Ors.

Mr. D.K. Kundu Mr. A. Basu ... for the Petitioner.

Let the matter appear in the monthly list of November 2023.

(Shekhar B. Saraf, J.)