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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(3)(q) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(q)To recognize examinations or periods of study (where in full or part) of other Universities, Institutions, or other places of higher learning as equivalent to examination or period of study in the University and to withdraw such recognition at any time;