Section 17 in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006
17. Restriction of sale/use of Bio-fertilizers.
- No person shall, except with prior permission of the Government, and subject to such terms and conditions as may be imposed by the Government, sell or use Bio- Fertilizers for purposes other than fertilization of soils and increasing productivity of crops.Chapter - V Enforcement Authorities
