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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(3)(c) in Shri Jagannath Temple Act, 1955

(c)one officer from among the members of the Indian Police Service or Orissa Police Service not below the rank of Additional Superintendent of Police as Administrator (Security);